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Consultants Combine Pvt. Ltd vs Pushpraj Bajaj
2021 Latest Caselaw 584 Cal/2

Citation : 2021 Latest Caselaw 584 Cal/2
Judgement Date : 2 September, 2021

Calcutta High Court
Consultants Combine Pvt. Ltd vs Pushpraj Bajaj on 2 September, 2021
OD-30

                              ORDER SHEET
                               EC/115/2020
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                       CONSULTANTS COMBINE PVT. LTD.
                                 VERSUS
                             PUSHPRAJ BAJAJ


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date: 2nd September, 2021.

(Via Video Conference)

Appearance:

Mr. Priyankar Saha, Adv.

The Court: The decree-holder is represented. Mr. Priyankar Saha appears

on behalf of the judgment-debtor and submits that no copy of the execution

application has been served on his client. The decree-holder is directed to serve

the judgment-debtor prior to the adjourned date of hearing and also file an

affidavit of service on the returnable date.

Let this matter appear on 8th of September, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/sp

 
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