Magma Fincorp Limited vs Mohamed Younus And Ors
2021 Latest Caselaw 569 Cal/2

OD-16
                                   EC/30/2020
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



                           MAGMA FINCORP LIMITED
                                    VS
                          MOHAMED YOUNUS AND ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2021.

[Via Video Conference]

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

The Court : An accommodation is prayed for on behalf of the decree

holder to effect service on the judgment debtor. List this matter on 15th

November, 2021 in order to enable the decree holder effect service.

(RAVI KRISHAN KAPUR, J.)

SK.