Bajaj Allianz General Insurance ... vs Nortex Realty Limited And Anr
2021 Latest Caselaw 566 Cal/2

OD-1
                                     EC/1/2020
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE




                  BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
                                    VS
                       NORTEX REALTY LIMITED AND ANR


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2021.

[Via Video Conference]

Appearance:

Mr. Abhishek Banerjee, Adv. Mr. Snehashis Sen, Adv.

Mr. D. Sahu, Adv.

...for petitioner.

The Court: The decree holder is represented and prays for an adjournment.

None appears on behalf of the judgment debtor. Let this matter appear on 7th

September, 2021. The decree holder is directed to inform the judgment debtor of

the adjourned date of hearing.

(RAVI KRISHAN KAPUR, J.)

SK.