Debdas Rajak And Others vs The Government Of West Bengal And ...
2021 Latest Caselaw 5278 Cal

30th September,
 2021
 (AK)
59-61

                               W.P.S.T. 112 of 2014
                             Debdas Rajak and others
                                       Vs.
                      The Government of West Bengal and others

                                       With

                              W.P.S.T. 114 of 2014

                          Chandi Prasad Dey and others
                                       Vs.
                      The Government of West Bengal and others

                                       With

                              W.P.S.T. 164 of 2014

                         Saptarshi Chakraborty and others
                                       Vs.
                      The Government of West Bengal and others


                               (Via Video Conference)

                         Mr. Rama Prasad Sarkar
                                             ...For the petitioners in
                                               all the writ petitions.

                         Mr. Susovan Sengupta
                         Mr. Subir Pal
                                        ...For the State respondents

in W.P.S.T. 114 of 2014.

Mr. Anirban Roy Mr. Raja Saha Mr. Biswabrata Basu Mallick ...For the State respondents in W.P.S.T. 112 of 2014 and W.P.S.T. 164 of 2014.

Learned counsel for the petitioners commences his

arguments and places reliance on certain judgments.

However, due to paucity of time, further hearing of

these matters cannot be continued today.

Accordingly, let the matters be enlisted next

tomorrow (01.10. 2021) at the top of the list.

(Sabyasachi Bhattacharyya, J.)

(Jay Sengupta, J.)