Citation : 2021 Latest Caselaw 5275 Cal
Judgement Date : 30 September, 2021
30.09.2021 Item No.37
RP
S.A.T. 3994 of 2006
(Via Video Conference) r
Sri Biswajit Ghosh Vs.
Shilpi Banerjee
None appears on behalf of appellant.
The appeal is in time and form but there is
an omission in judgment of the lower appellate Court.
Rectification can be after the appeal has been moved
for admission but as aforesaid, none appears.
List the appeal under heading "For
Dismissal" on 7th October, 2021.
(Arindam Sinha, J.)
(Sugato Majumdar, J.)
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