Citation : 2021 Latest Caselaw 5244 Cal
Judgement Date : 29 September, 2021
29.09.2021 IN THE HIGH COURT AT CALCUTTA Item No.10 CRIMINAL REVISIONAL JURISDICTION Ct.No.34 dc.
C.R.R. 1671 of 2017 with CRAN 2 of 2017 (Old No. CRAN 2846 of 2017) + CRAN 3 of 2017 (Old No. CRAN 3524 of 2017) + CRAN 4 of 2018 (Old No. CRAN 3752 of 2018) (Via Video Conference)
Balai Chandra Mondal versus Laxmipriya Dey & Anr.
Mr. Debasish Roy, Mr. Dilip Kumar Maity, Mr. Prasanta Kumar Das ... For the Petitioner.
Mr. Pawan Kumar Gupta, Ms. Sofia Nesar, Mr. Santanu Sett ... For the Opposite Party No.1.
Hearing is concluded.
Judgment is reserved.
(Tirthankar Ghosh, J.)
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