Narendra Kumar Tripathi vs Karuna Auddy & Ors
2021 Latest Caselaw 5068 Cal

   24.09.2021
Item No. 49
Ct. No. 04
PG

                                  S.A.90 of 2019
                                       With
                  I.A. no. CAN 1 of 2018 (Old CAN 8434 of 2018)
                                       With
                        I.A. no. CAN 2 of 2021 (not found)
                                            r



                            Narendra Kumar Tripathi
                                      Vs.
                              Karuna Auddy & Ors.

                Mr. Ashim Kumar Routh.......for respondent no. 2

None appears on behalf of appellant.

The appeal is in time and form but there is a

discrepancy in description of respondent no. 5. That

can be rectified after the appeal has been moved for

admission but, as aforesaid, none appears.

Mr. Routh, learned advocate appears on

behalf of respondent no. 2 and submits, there has

been settlement and the premises was vacated as per

judgment and decree of the trial Court.

In fitness of things, we direct that this appeal

be listed under heading 'For Dismissal' on 1 st October,

2021.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)