WPA/13368/2021
2021 Latest Caselaw 4986 Cal

Citation : 2021 Latest Caselaw 4986 Cal
Judgement Date : 22 September, 2021

Calcutta High Court (Appellete Side)

WPA/13368/2021 on 22 September, 2021

14




     22.09.2021
         jb.

                                  W.P.A. 13368 of 2021

                  Mr. Soumya Majumder
                  Mr. Siddhartha Sharma
                  Ms. Ujjaini Chatterjee
                  Ms. Sukanya Dutta
                  Ms. Shalini Basu
                               .... For the Petitioner

                  Mr. Shiv Chandra Prasad
                              .... For the Union of India

                  Mr. Anil Kr. Gupta
                              .... For the Respondent Nos. 2 -4

Hearing is concluded. Judgment is reserved.

(Suvra Ghosh, J.)

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