Citation : 2021 Latest Caselaw 4984 Cal
Judgement Date : 22 September, 2021
22.09.2021
PG
S.A.T. 1454 of 2005 r
Janendra Nath Chakraborty Vs.
Saroj Kumar Mondal
None appears on behalf of appellant.
The second appeal tender is of year 2005. It
is in time and form but Stamp Reporter has pointed
out discrepancy regarding date of judgment of trial
Court. Rectification can be after the appeal has been
moved for admission but, as aforesaid, none appears.
List under heading 'For Dismissal' on 29 th
September, 2021.
(Arindam Sinha, J.)
(Sugato Majumdar, J.)
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