WPA/12010/2021
2021 Latest Caselaw 4982 Cal

Citation : 2021 Latest Caselaw 4982 Cal
Judgement Date : 22 September, 2021

Calcutta High Court (Appellete Side)

WPA/12010/2021 on 22 September, 2021

   12
22.09.2021
 Ct. No.10
    b.das




                           W.P.A. 12010 of 2021

                         (Via Video Conference)

                 Ms. Senjuti Sengupta
                 Mr. R. Guha Thakurta           ...for the petitioner.

                 Mr. Manas Kundu
                 Mr. Debabrata Mondal ...for the State.

                 Mr. Susovan Sengupta
                 Mr. Bipin Ghosh      ...for the Respondent No.3.

Mr. Soumya Majumder Ms. Anamika Pandey Ms. Amrita Pandey ...for the Respondent No.5.

The parties are represented.

The respondent No.3 seeks accommodation to refer

to a judgment of this Court.

Let the matter appear under the heading "To Be

Mentioned" on 24th September, 2021.

(Suvra Ghosh, J.)

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