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Biswanath Saha @ Sahu & Anr vs Sri Sudhansu Sekhar Kundu & Ors
2021 Latest Caselaw 4981 Cal

Citation : 2021 Latest Caselaw 4981 Cal
Judgement Date : 22 September, 2021

Calcutta High Court (Appellete Side)
Biswanath Saha @ Sahu & Anr vs Sri Sudhansu Sekhar Kundu & Ors on 22 September, 2021

22.09.2021

PG

S.A.T. 1517 of 2005 r

Biswanath Saha @ Sahu & Anr.

Vs.

Sri Sudhansu Sekhar Kundu & Ors.

None appears on behalf of appellants.

The second appeal tender is of year 2005. It

is in time and form but Stamp Reporter has pointed

out a discrepancy and omission, respectively in the

trial Court judgment and appellate decree.

Rectification can be after the appeal has been moved

for admission but, as aforesaid, none appears.

List under heading 'For Dismissal' on 29 th

September, 2021.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)

 
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