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Bhagwati Prasad Jhunjhunwala ... vs Uco Bank & Anr
2021 Latest Caselaw 4978 Cal

Citation : 2021 Latest Caselaw 4978 Cal
Judgement Date : 22 September, 2021

Calcutta High Court (Appellete Side)
Bhagwati Prasad Jhunjhunwala ... vs Uco Bank & Anr on 22 September, 2021

22.9. CO 1263 of 2021 BR 2021 11 Bhagwati Prasad Jhunjhunwala (HUF) & Ors.

-vs-

UCO Bank & anr.

( Via Video Conference ) Mr. Sabyasachi Sen, Mr. Moinak Bose, ... for the petitioners

Mr. Sailesh Mishra ..... for the opposite party no. 1

Heard Mr. Bose, learned advocate for the petitioners and Mr. Mishra, learned advocate for the opposite party no. 1.

Hearing is concluded and judgment is reserved.

( Hiranmay Bhattacharyya, J. )

 
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