Dr Nazrul Islam vs Basudeb Banerjee & Ors
2021 Latest Caselaw 4963 Cal

21.09.2021 IN THE HIGH COURT AT CALCUTTA Item No.135 CRIMINAL REVISIONAL JURISDICTION Ct.No.34 dc.

C.R.R. 625 of 2016 (Via Video Conference)

Dr Nazrul Islam versus Basudeb Banerjee & Ors.

Dr. Nazrul Islam ... Petitioner (In Person).

Mr. S. G. Mukherjee, Ld. P.P., Mr. Swapan Banerjee, Mr. Ranabir Roy Chowdhury ... For the State.

The petitioner (in person) presents his case drawing

inference from number of Supreme Court judgments. The

petitioner requires some more time to conclude his argument.

Mr. S. G. Mukherjee, learned Public Prosecutor along

with Mr. Swapan Banerjee, learned advocate and Mr. Ranabir

Roy Chowdhury, learned advocate appears on behalf of the

State.

List this matter for further hearing under the same

heading on 23.09.2021 at 3 p.m.

(Tirthankar Ghosh, J.)