Sanatan Barman vs Unknown
2021 Latest Caselaw 4916 Cal

Citation : 2021 Latest Caselaw 4916 Cal
Judgement Date : 17 September, 2021

Calcutta High Court (Appellete Side)

Sanatan Barman vs Unknown on 17 September, 2021

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17.09.2021
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                       In the High Court at Calcutta
                      Criminal Appellate Jurisdiction

                            C.R.A. 531 of 2018


             In the matter of : Sanatan Barman     ......appellant


             Mr. Kushal Paul
                                       ...for the appellant

             Ms. Sreyashee Biswas
                                       ...for the State


                    Written notes of argument filed by the respondent-

State in Court today be kept on record.

Written notes of argument filed by the appellant is

already on record.

Heard learned counsel appearing for both sides.

Hearing concluded.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)

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