Sri Jagat Bandhu Nath vs Chairman
2021 Latest Caselaw 4913 Cal

17.09.2021

ns Ct.04 S.A.T. 196 of 2001

Sri Jagat Bandhu Nath.

Vs.

Chairman, West Bengal State Electricity Board & anr.

None appears on behalf of appellant. Same

situation prevailed on 10th September, 2021, when

following order was made:-

"None appears on behalf of appellant.

The appeal has been reported to be in time and form but some pages in the photocopy of judgment and decree of the trial Court are illegible. This can be remedied after the appeal has been moved for admission but, as aforesaid, none appears.

List under heading 'For Dismissal' on 17th September, 2021."

Sat 196 of 2001 is dismissed.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)