Bhabani Roy Chowdhury vs Tabarak Hussain & Ors
2021 Latest Caselaw 4869 Cal

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17   15.09.2021

SA 287 of 2010

SAT 2497 of 2005 I.A. No.: CAN 1 of 2006 (Old No.: CAN 3039 of 2006) (not found)

Bhabani Roy Chowdhury vs.

Tabarak Hussain & ors.

None appears on behalf of appellant. Same

situation prevailed on 8th September, 2021, when

following order was made:

"None appears on behalf of appellant.

We find the appeal is in time and form. Stamp Reporter has pointed out omission in certified copy of appellate decree and difference in date of appellate judgment and decree. We overlook the omission and the discrepancy at stage of admission of the appeal but, as aforesaid, none appears to move the appeal.

List under heading "For Dismissal" on 15th September, 2021."

SAT 2497 of 2005 is dismissed.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)