W.B. State Electricity ... vs The Ombudsman & Ors
2021 Latest Caselaw 4756 Cal

10.09.2021.

Item No. 12.

Court No.13
   ap                       W.P.A. No. 74 of 2008

(Through Video Conference)

W.B. State Electricity Distribution Co. Limited Versus The Ombudsman & Ors.

Mr. S. K. Panja, Mr. Sumit Ray.

..For the petitioner.

It is submitted by the Counsel for the petitioner

that the subject matter of the writ petition has since

been settled by a Co-ordinate Bench of this Court in

the judgment and order dated 30th January, 2008

passed in W.P. No. 5434 (W) of 2007.

In that view of the matter, the instant writ

petition shall stand disposed of.

The order dated 30th January, 2008 passed in

W.P. No. 5434 (W) of 2007 be taken on record.

There will be no order as to costs.

All parties shall act on the server copy of this

order duly downloaded from the official website of this

Court

(Rajasekhar Mantha, J.)