Ramesh Chand Singh & Ors vs The State Of West Bengal & Anr
2021 Latest Caselaw 4661 Cal

07.09.2021 IN THE HIGH COURT AT CALCUTTA Item No.3 CRIMINAL REVISIONAL JURISDICTION Ct.No.34 dc.

C.R.R. 850 of 2015 (Via Video Conference)

Ramesh Chand Singh & Ors.

versus The State of West Bengal & Anr.

In Re: An Application under Section 482 of the Code of Criminal Procedure, 1973.

Mr. Sekhar Basu, Sr. Adv., Mr. Shiladitya Banerjee ... For the Petitioners.

Mr. Arijit Ganguly, Mr. Sandip Chakraborty ... For the State.

Case Diaries of Burrabazar Police Station Case No. 809

dated 22.12.2014 and Burrabazar Police Station Case No.

792 dated 19.12.2014 are kept along with the record.

Hearing is concluded.

Judgment is reserved.

(Tirthankar Ghosh, J.)