Prakash Service Station vs The New Terai Assocaiton Ltd
2021 Latest Caselaw 1233 Cal/2

OD - 17
                                    EC 123/2005
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                           PRAKASH SERVICE STATION
                                   VERSUS
                         THE NEW TERAI ASSOCAITON LTD.


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 30th September, 2021.

                                                                             Appearance:
                                                                          Mr. G.P. Shaw ,
                                                                      Mr. Gaurav Kumar,
                                                             Advs., for the decree-holder.

                                                     .

The Court: None appears on behalf of the judgment-debtor nor is any

accommodation prayed for on their behalf.

Let this matter appear in the Monthly List of November, 2021.

The decree-holder is directed to serve a notice on the judgment-debtor as

well as the Advocates appearing on their behalf by registered post with

acknowledgment due and file an affidavit of service on the returnable date.

(RAVI KRISHAN KAPUR, J.) S.Das AR[CR]