Dollar Industries Limited vs Estate Officer
2021 Latest Caselaw 1225 Cal/2

OD 2 TO 23

                   IN THE HIGH COURT AT CALCUTTA
                  CONSTITUTIONAL WRIT JURISDICTION
                            ORIGINAL SIDE

                           WPO 844 of 2021

                   DOLLAR INDUSTRIES LIMITED
                             VERSUS
         ESTATE OFFICER, KOLKATA PORT TRUST AND OTHERS

                                WITH

                           WPO 845 of 2021

                 VIJAYSHREE TEXTILES PRIVATE LIMITED
                               VERSUS
             ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.

                                WITH

                           WPO 847 of 2021

                         M/S TURTLE LIMITED
                               VERSUS
             ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.

                                WITH

                           WPO 848 of 2021

             EXPRESS INDUSTRIAL COMPLEX PRIVATE LIMITED
                               VERSUS
             ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.

                                WITH

                           WPO 849 of 2021

                             DESIGN GRID
                               VERSUS
             ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.
                    WITH

              WPO 850 of 2021


          PRAMOD KUMAR JHAWAR
                  VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.


                   WITH

              WPO 851 of 2021

    M/S BALKRISHNA SALES CORPORATION
                  VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.

                   WITH

              WPO 852 of 2021

           SANJOY KUMAR BAJORIA
                  VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.

                   WITH

              WPO 853 of 2021

         M/S IRIS CLOTHING LIMITED
                   VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.

                   WITH

              WPO 854 of 2021

       STYLISH PRECAST PRODUCTS LLP
                  VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.

                   WITH
              WPO 862 of 2021

      PRISM KNIT-FAB (P) LTD AND ANR
                 VERSUS
   ESTATE OFFICER, KOLKATA PORT TRUST

                  WITH

             WPO 863 of 2021

           HIMANSHU JHAWAR
                VERSUS
   ESTATE OFFICER, KOLKATA PORT TRUST

                  WITH

             WPO 864 of 2021

  M/S GOLDMAN TRADING PVT LTD AND ANR
                VERSUS
   ESTATE OFFICER, KOLKATA PORT TRUST

                  WITH

             WPO 865 of 2021

          RATNA TEXTILE AGENCY
                 VERSUS
   ESTATE OFFICER, KOLKATA PORT TRUST

                  WITH

             WPO 866 of 2021

 M/S GULSHAN ARTS AND PRINTERS AND ANR
                VERSUS
  ESTATE OFFICER, KOLKATA PORT TRUST

                  WITH

             WPO 867 of 2021

RAJSHREE MECHANICAL UDYOG P. LTD AND ANR
               VERSUS
 ESTATE OFFICER, KOLKATA PORT TRUST

               WITH

          WPO 868 of 2021

      JDS TRADE LINKS PVT LTD
              VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST

               WITH

          WPO 869 of 2021

  SHREE KRISHNA HOSIERY PVT LTD
             VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST

               WITH

          WPO 870 of 2021

   M/S MITTAL KNITWEAR PVT LTD
             VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST

               WITH

          WPO 871 of 2021

      M/S MANISHA CREATIONS
             VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST

               WITH

          WPO 872 of 2021

SPACE INTERNATIONAL PVT LTD AND ANR
              VERSUS
ESTATE OFFICER, KOLKATA PORT TRUST

               WITH
                                 WPO 873 of 2021

                    HP COTTON CASUALS PVT LTD AND ANR
                                 VERSUS
                    ESTATE OFFICER, KOLKATA PORT TRUST



      BEFORE:
      The Hon'ble JUSTICE SUVRA GHOSH
      Date: 30th September, 2021.



                                                                 APPEARANCE:
                                              Mr. Kalyan Bandopadhyay,Sr. Adv.
                                                Mr. Nilanjan Bhattacharjee,Adv.
                                                           Mr. Arpan Guha,Adv.
                                                             ...for the petitioner

                                                     Mr. Kishore Datta, Sr. Adv.
                                                       Mr. Subhankar Nag,Adv.
                                                         Mr. Snehashis Sen,Adv.
                                                     Mr. Abhishek Banerjee,Adv.
                                                     ...for respondent nos. 1 to 5

The Court:- Hearing is concluded. Judgment reserved.

(SUVRA GHOSH, J.)

SP/