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Tata Motors Finance Solutions ... vs Roadwings International Pvt. ...
2021 Latest Caselaw 1218 Cal/2

Citation : 2021 Latest Caselaw 1218 Cal/2
Judgement Date : 29 September, 2021

Calcutta High Court
Tata Motors Finance Solutions ... vs Roadwings International Pvt. ... on 29 September, 2021
OD-44

                                   EC/275/2019
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Via Video Conference)


                  TATA MOTORS FINANCE SOLUTIONS LIMITED
                                  Versus
                ROADWINGS INTERNATIONAL PVT. LTD. AND ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 29th September, 2021.

                                                                       Appearance:-

                                                           Mr.Saubhik Chowdhury, Adv.

                                                             Mr.Radhamohan Roy, Adv.
                                                                       Ms.D.Roy, Adv.
                                                                 Mr.Debraj Sinha, Adv.


        The Court : Heard the parties. Liberty is granted to the petitioner /decree-

holder to file a supplementary affidavit.

        The Receiver is also directed to serve a copy of the Report on the

respondents /judgment-debtors.

Let this matter appear on 10 November 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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