M/S. Chlomandalam Investment And ... vs M/S. Jyoti Petro Distributors ...
2021 Latest Caselaw 1206 Cal/2

OD - 48
                                    EC 35/2021
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


           M/S. CHLOMANDALAM INVESTMENT AND FINANCE CO. LTD.
                                 VERSUS
              M/S. JYOTI PETRO DISTRIBUTORS PVT. LTD. & ANR.


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th September, 2021.

Appearance:

Mrs. Tutul Das Singh, Adv., for the decree-holder.

Mr. Arhat Biswas, Ms. Krishnakali Biswas, Advs., for the judgment-debtor.

The Court: At the instance of the parties, let this matter appear on 4

October 2021. In the meantime, the judgment-debtors are directed to approach

Mrs. Singh and try to arrive at a settlement.

Affidavit of service filed on behalf of the decree-holder be kept with the

record.

(RAVI KRISHAN KAPUR, J.) S.Das AR[CR]