Jaldhi Overseas Pte. Ltd vs Steer Overseas Private Limited
2021 Latest Caselaw 1170 Cal/2

OD-11
                                  EC/33/2018
                               IA NO: GA/1/2021
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                             (Via Video Conference)



                        JALDHI OVERSEAS PTE. LTD.
                                 Versus
                     STEER OVERSEAS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th September, 2021.

Appearance:-

Mr.K.Thaker, Adv.

The Court : In view of the submissions made on behalf of the decree-

holder let this matter go out of the list. Liberty is grated to the decree-holder to

take appropriate steps in accordance with law.

The judgment-debtor is represented.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh