India Brewery & Distillery ... vs Shaw Wallace & Company Limited & ...
2021 Latest Caselaw 1167 Cal/2

OD-5
                              IA NO: GA/2/2021
                               In EC/431/2016
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                            (Via Video Conference)



                 INDIA BREWERY & DISTILLERY LIMITED
                              Versus
               SHAW WALLACE & COMPANY LIMITED & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 28th September, 2021.

                                                                    Appearance:-

                                                              Mr.Shounak Mitra, Adv.
                                                                 Ms.Sonal Shah, Adv.
                                                             Mr.Kusharga Shah, Adv.



       The Court : In view of the urgency pleaded on behalf of the petitioner

/decree-holder, the respondents/judgment-debtors are directed to file their

Affidavit-in-Opposition by 1 October 2021; Reply thereto, if any, may be filed

by 3 October 2021.

List this matter on 4 October 2021 under the heading 'Specially Fixed

Matter'.

It is made clear that the aforesaid directions are peremptory and no

extension would be granted to either of the parties.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh