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M/S. Choudhury Construction vs State Of West Bengal
2021 Latest Caselaw 1145 Cal/2

Citation : 2021 Latest Caselaw 1145 Cal/2
Judgement Date : 28 September, 2021

Calcutta High Court
M/S. Choudhury Construction vs State Of West Bengal on 28 September, 2021
OD-37
                                      EC/633/2018
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE


                           M/S. CHOUDHURY CONSTRUCTION
                                         VS
                                STATE OF WEST BENGAL


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR
   Date : 28th September, 2021.



                                                                                      Appearance:
                      Ms. D. Dhamali, Mr. Ayan Banerjee, Mr. A. Bhowmick, Advocates for petitioner.
                                                      Mr. Paritosh Sinha, Advocate for respondent.

The Court: An accommodation is prayed for on behalf of the

decree holder. The judgment debtor is represented. Let this matter appear in

the monthly list of December, 2021.

(RAVI KRISHAN KAPUR, J.)

SK/pkd.

 
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