Nihar Kumar Auddy vs State Of West Bengal And Ors
2021 Latest Caselaw 1087 Cal/2

OD-49

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/536/2019

                           NIHAR KUMAR AUDDY
                                  Versus
                      STATE OF WEST BENGAL AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th September, 2021

Appearance:

Mr. Tapas Kumar Dey, Adv.

Mr. Rakesh Roy, Adv.

...for the decree-holder

Mr. Paritosh Sinha, Adv.

Mr. Arindam Mondal, Adv.

...for the State

The Court: It is submitted on behalf of the judgment debtors that an

application being GA/257/2020 in AP/272/2016 has been filed by the

judgment debtors.

In view of the aforesaid, let this matter appear along with the aforesaid

interlocutory application in the Monthly List of November, 2021.

The Department is directed to produce the records of GA/257/2020 in

AP/272/2016 on or before the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO