Raja Katra Private Limited vs Pranay Chand Mahatab
2021 Latest Caselaw 1058 Cal/2

 OD - 1
                             ORDER SHEET
                           IA NO. GA/3/2021
                            In CS/184/1989
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                     RAJA KATRA PRIVATE LIMITED
                                 Vs
                       PRANAY CHAND MAHATAB


 BEFORE:
 The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
 Date : 22ND SEPTEMBER, 2021.

                                                                Appearance :
                                                  Mr. Dhruba Ghosh, Sr. Adv.
                                                      Mr. Chayan Gupta, Adv.
                                                 Mr. Anirudha Agarwalla, Adv.
                                                          Ms. Shruti Pal, Adv.

                                                        Mr. A. C. Kar, Sr. Adv.
                                                        Mr. Anirban Kar, Adv.

       The Court: Heard learned Counsel for the respondent.

List this matter on 29th September, 2021 for hearing learned

Counsel for the petitioner in the application for judgment on admissions.

(MOUSHUMI BHATTACHARYA, J.)

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