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M/S. Cholamandalam Investment ... vs Rajib Sarkar And Ors
2021 Latest Caselaw 1032 Cal/2

Citation : 2021 Latest Caselaw 1032 Cal/2
Judgement Date : 21 September, 2021

Calcutta High Court
M/S. Cholamandalam Investment ... vs Rajib Sarkar And Ors on 21 September, 2021
OD-76
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/37/2021

  M/S. CHOLAMANDALAM INVESTMENT AND FINANCE COMAPNY LIMITED
                           Versus
                   RAJIB SARKAR AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st September, 2021

The Court : Let notices be issued under Order 21 Rule 22(1) of the Code of

Civil Procedure, 1908 on the judgment-debtors within a period of four weeks

from date.

The matter is made returnable in the Monthly List of December, 2021.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag

 
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