C Doctor And Company Pvt. Ltd vs Emc Ltd
2021 Latest Caselaw 1025 Cal/2

OD-77
                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                EC/181/2021

                    C DOCTOR AND COMPANY PVT. LTD.
                                Versus
                               EMC LTD.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st September, 2021

Appearance:

Mr. Jishnu Chowdhury, Adv.

Mr. Saptarshi Mukherjee, Adv.

...for the decree-holder

Ms. Urmila Chakraborty, Adv. ...for the judgment-debtor

The Court : At the instance of the parties, let this matter appear in the

Monthly List of November, 2021.

In the meantime, the decree-holder is directed to serve a copy of the

execution application on the Advocates on behalf of the judgment-debtor.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag