CRR/1439/2021
2021 Latest Caselaw 5316 Cal

01.10.2021

SKB C.R.R. 1439 of 2021 (Via Video Conference)

Re: An Application under Section 401 read with Section 482 of the Code of Criminal Procedure, 1973.

In re: Tarun Kumar Majhi ... petitioner.

Mr. Jyotirmoy Adhikary, Ms. Ujjaini Chatterjee ... for the petitioner.

Mr. Mirza Firoj Ahmed Beg, Mr. Sudip Ghosh, Mr. Bitoshok Banerjee, Ms. Sukanya Bhattacharyya, ... for the State.

Mr. Sudip Ghosh, learned advocate appearing for the

State makes elaborate submissions and files a compilation

of judgments. Mr. Adhikary, learned advocate appearing

for the petitioner also makes his submissions.

List this matter on November 16, 2021 at 2 p.m. under

the same heading.

(Kausik Chanda, J.)