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M/S. Kse Electricals Pvt. Ltd vs The Project Director
2021 Latest Caselaw 1333 Cal/2

Citation : 2021 Latest Caselaw 1333 Cal/2
Judgement Date : 8 October, 2021

Calcutta High Court
M/S. Kse Electricals Pvt. Ltd vs The Project Director on 8 October, 2021
ODC-15
                                    ORDER SHEET

                                   AP/229/2021
                                 IA No: GA/1/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                M/S. KSE ELECTRICALS PVT. LTD.
                            Versus
THE PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
                           AND ANR.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 8th October, 2021.

[Via Video Conference]

Appearance:

Mr. Rajarshi Dutta, Adv.

Mr. V. V. V. Sastry, Adv.

Mr. Tridib Bose, Adv.

Mr. Debjyoti Saha, Adv.

Ms. Suchismita Chatterjee, Adv. Mr. Malay Kumar Seal. Adv.

The Court : Learned counsel appearing for the petitioner has handed

up the short notes of submissions on behalf of the petitioner.

The notes of submissions on behalf of the YES BANK have already

been handed over to Court on the last occasion.

Reserve for judgment.

(MOUSHUMI BHATTACHARYA, J.)

kc

 
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