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Re: B.E.Pumps Pvt. Ltd.-And vs Konarak Industries
2021 Latest Caselaw 1273 Cal/2

Citation : 2021 Latest Caselaw 1273 Cal/2
Judgement Date : 1 October, 2021

Calcutta High Court
Re: B.E.Pumps Pvt. Ltd.-And vs Konarak Industries on 1 October, 2021
OD-3
                                CP/624/2016
                      IN THE HIGH COURT AT CALCUTTA
                             Original Jurisdiction
                               ORIGINAL SIDE
                            (Via Video Conference)



                         RE: B.E.PUMPS PVT. LTD.-AND-

                                       Versus

                             KONARAK INDUSTRIES

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st October, 2021.

Appearance:-

Mr.Sunil Singhania, Adv.

The Court : It is submitted on behalf of the petitioner that this is an

application for winding-up-petition and the matter is at a pre-admission stage.

In view of the judgment reported in 2020 SCC Online SC 1025 (Action

Ispat and Power Limited vs. Shyam Metalics and Energy Limited), let this

company petition being CP/624/2016 be transferred to the National Company

Law Tribunal, Kolkata.

The Department will treat CP/624/2016 as disposed of in so far as the

records of this Court are concerned.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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