Kadambini Udyog Ltd vs Naresh Kumar Gupta
2021 Latest Caselaw 1271 Cal/2

OD - 13
                                    EC 46/2018
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                               KADAMBINI UDYOG LTD.
                                     VERSUS
                               NARESH KUMAR GUPTA

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 1st October, 2021.
                                                                                Appearance :
                                                                       Mrs. Noelle Banerjee,
                                                                              Mr. Dipak Dey,
                                                                         Mrs. Swapna Mitra,
                                                                Advs., for the decree-holder.

                                                                         Mr. Indranil Nandi,
                                                                          Ms. Gunjan Shah,
                                                              Mr. Sayak Konar, Advs, for the
                                                                           judgment-debtor.
                                                      .

The Court: It is submitted on behalf of the decree-holder that the matter is

ready for examination of the judgment-debtor. The judgment-debtor is

represented.

Let this matter appear on 9 November 2021 for fixing a date for

examination of the judgment-debtor.

(RAVI KRISHAN KAPUR, J.) S.Das AR[CR]