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M/S. B. Choudhury & Co vs Cesc Limited And Others
2021 Latest Caselaw 5648 Cal

Citation : 2021 Latest Caselaw 5648 Cal
Judgement Date : 10 November, 2021

Calcutta High Court (Appellete Side)
M/S. B. Choudhury & Co vs Cesc Limited And Others on 10 November, 2021
    05
10.11.2021

TN

WPA No.9969 of 2021

(Via video conference)

M/s. B. Choudhury & Co.

Vs.

CESC Limited and others

Mr. Kushal Chatterjee, Mr. Aniruddha Chatterjee .... for the petitioner

Mr. Madhusudan Saha Roy .... for the CESC

Heard both sides.

Hearing is concluded.

Judgment reserved in the matter.

(Sabyasachi Bhattacharyya, J.)

 
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