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Ashutosh Nursing Home vs Mihir Kumar Banerjee & Ors
2021 Latest Caselaw 5645 Cal

Citation : 2021 Latest Caselaw 5645 Cal
Judgement Date : 10 November, 2021

Calcutta High Court (Appellete Side)
Ashutosh Nursing Home vs Mihir Kumar Banerjee & Ors on 10 November, 2021
November 10, 2021
   ARDR /Suvayan

         (33)
                                      MAT 726 of 2021
                                             +
                                       IA CAN 1 2021

                                   M/s. EMGEE @ EMGEE
                                   Ashutosh Nursing Home
                                            Vs.
                                 Mihir Kumar Banerjee & Ors.
                                 (Through Video Conference)

                    Mr. Goutam Chakraborty,
                    Mr. Debasish Sarkar,
                    Mr. Kartick Kumar Roy,
                                                       ...for the appellants.
                    Mr. Atarup Banerjee,
                    Md. Golam Nure Imrohi,
                                                  ...for the respondent no.8.

Mr. Amar Nath Sen, Mr. Malay Dhar, Mr. Pranab Kumar Ghosh, ..for the respondent nos. 1 and 2. Ms. Chaitali Bhattachraya, Ms. Sanjukta Samanta, ...for the State.

Hearing concluded.

The judgment is reserved.

(Prakash Shrivastava, C.J.)

(Rajarshi Bharadwaj, J.)

 
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