Sri Amar Kumar Barik & Ors vs Shri Arun Goel
2021 Latest Caselaw 5634 Cal

                                 (A s s i g n e d)

1 9.11.2021                  C.P.A.N. 746 OF 2020
Sc                                     in
                              F.M.A. 999 OF 2016

                                      ------------

Sri Amar Kumar Barik & Ors.

-vs.-

Shri Arun Goel The Secretary, Ministry of Heavy Industries and Public Enterprises Department of Heavy Industry & Anr.

Mr. Swapan Kumar Dutta Mr. Anindya Lahiri Ms. Pranati Das.

....For the Contempt Petitioners Mr. Anuran Samanta ....For the Alleged Contemnors

Affidavit-of-compliance, filed by the alleged

contemnors, be kept with the records.

Mr. Samanta, learned advocate appearing on behalf

of the alleged contemnors seeks an opportunity to file an

affidavit in the matter explaining the delay in passing the

order as had been directed by the judgment dated August

8, 2019.

The matter shall appear two weeks hence.

(Shekhar B. Saraf, J.)

(Saugata Bhattacharyya, J.)