Citation : 2021 Latest Caselaw 1506 Cal/2
Judgement Date : 29 November, 2021
OD 21
EC/267/2021
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
GLOSTER LTD.
VERSUS
THE ORIENTAL INSURANCE COMPANY LTD.
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 29th November, 2021. [Via Video Conference]
Appearance:
Mr. Sakya Sen, Adv.
Mr. P.K. Jhunjhunwalla, Adv.
Mr. S. Rudra, Adv.
Mr. Dhruba Ghosh, Adv.
The Court: Mr. Dhruba Ghosh counsel appearing on behalf of the
judgment debtor prays for a week's time to take instructions in this matter for
the purpose of depositing a security before this Court.
Let this matter appear on December 8, 2021.
(SHEKHAR B. SARAF, J.)
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