Civon Construction Pvt. Ltd vs Ircon International Limited
2021 Latest Caselaw 1473 Cal/2

    ORDER                                                             OD-1
                              AP/413/2020
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION


                       CIVON CONSTRUCTION PVT. LTD.
                                 VERSUS
                       IRCON INTERNATIONAL LIMITED


  BEFORE:
  THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
  Date: 23rd November 2021.

  [Via Video Conference]

                                                                 APPEARANCE:

                                                      Mr. Sarajit Sen, Advocate,
                                                Mr. Tapas Singha Ray, Advocate
                                                          ......for the Applicant.

                                                  Mr. Joydip Banerjee, Advocate,
                                                   Mr. Jayanta Datta, Advocate,
                                              Mr. Biman Kumar Saha, Advocate,
                                                    Mr. Atanu Mondal, Advocate
                                                        ......for the respondents.

Mr. S.R. Kakrania, Advocate ......for the intervenor.

The Court:- This matter is listed today in the 'To Be Mentioned' list. The

record contains the unsigned order sheet dated 13.09.2021 mentioning that the

arguments heard and judgment reserved. No judgment is on record.

The Learned Judge who had heard the argument is now elevated as the

Chief Justice of another High Court.

Parties are directed to advance their arguments afresh.

List on 13th December 2021.

(PRAKASH SHRIVASTAVA, C.J.)

sm / s.kumar