Sapco Handelsgesellschaft Mbh vs Wearit Global Ltd
2021 Latest Caselaw 1449 Cal/2

OD 29
                                  EC/59/2019
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                        SAPCO HANDELSGESELLSCHAFT MBH
                                    VERSUS
                               WEARIT GLOBAL LTD.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date : 17th November, 2021.
  [Via Video Conference]

                                                                            Appearance:
                                                            Ms. Meenakshi Manot, Adv.
                                                          Mr. Saubhik Chowdhury, Adv.
                                                              Mr. Dripto Majumdar, Adv.

                                                              Mr. Pradeep Sanchiti, Adv.
                                                                Mr. Jayjit Ganguly, Adv.
                                                               Mr. Abir Lal Ghosh, Adv.


          The Court: It is to be noted that the appearance of the advocates appearing in

  the matter was wrongly recorded in the order dated November 9, 2021 and the same

  is to read as Ms. M. Manot for the petitioner and Mr. A.L. Ghosh for the respondent.

Counsel appearing on behalf of the award holder submits that affidavit of

assets have been filed by the award debtors and only now examination of the award

debtor is required to be done.

Accordingly, let this matter appear on January 17, 2022 for examination of

judgment debtor.

(SHEKHAR B. SARAF, J.)

sp/