Kotak Mahindra Bank Ltd vs Mohd Riaj And Ors
2021 Latest Caselaw 1379 Cal/2

Citation : 2021 Latest Caselaw 1379 Cal/2
Judgement Date : 9 November, 2021

Calcutta High Court

Kotak Mahindra Bank Ltd vs Mohd Riaj And Ors on 9 November, 2021

OD-82

                              EC/456/2019
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE
                          (Via Video Conference)




                       KOTAK MAHINDRA BANK LTD.

                                  VERSUS

                           MOHD RIAJ AND ORS.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date: 9th November, 2021.

Appearance:

Ms.S.Das, Adv.

The Court:- An accommodation is prayed for on behalf of the judgment-

debtors.

Let this matter appear on 15 November 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

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