Kadambini Udyog Ltd vs Naresh Kumar Gupta
2021 Latest Caselaw 1375 Cal/2

OD-23

                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                  EC/46/2018

                            KADAMBINI UDYOG LTD.
                                  Versus
                            NARESH KUMAR GUPTA

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021

Appearance:

Ms. Noelle Banerjee, Adv.

Ms. Swapna Misra, Adv.

The Court:- None appears on behalf of the judgment-debtor nor is any

accommodation prayed for on his behalf. The decree-holder is represented and

submits that the matter be fixed for examination of the judgment-debtor.

In view of the aforesaid, let this matter appear on 8 th December, 2021

under the heading "Examination of Judgment-Debtor".

The decree-holder is directed to serve a notice on the judgment-debtor

informing him of the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag