Samraggi Mukherjee vs Word Power Communications Pvt. ...
2021 Latest Caselaw 1373 Cal/2

Citation : 2021 Latest Caselaw 1373 Cal/2
Judgement Date : 9 November, 2021

Calcutta High Court

Samraggi Mukherjee vs Word Power Communications Pvt. ... on 9 November, 2021

OD - 65
                                   EC 134/2019
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                         SAMRAGGI MUKHERJEE
                               VERSUS
                WORD POWER COMMUNICATIONS PVT. LTD. & ANR.


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 9th November, 2021.

                                                                               Appearance:
                                      Mr. Sajal Kumar Ghosh, Adv., for the judgment-debtor.

                                                      .

The Court : None appears on behalf of the decree-holder nor is any

accommodation prayed for on their behalf. The judgment-debtor is represented.

Let this matter appear on 18 November, 2021.

(RAVI KRISHAN KAPUR, J.) S.Das AR[CR]

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