Artistery House Pvt. Ltd. And Anr vs Penguine Hospitality Pvt. Ltd
2021 Latest Caselaw 1360 Cal/2

OD-79

                               EC/418/2019
                            IA NO: GA/1/2021
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE
                           (Via Video Conference)



                   ARTISTERY HOUSE PVT. LTD. AND ANR.

                                   VERSUS

                      PENGUINE HOSPITALITY PVT. LTD.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date: 9th November, 2021.

Appearance:

Mr.Suddhasatva Banerjee, Adv.

Mr.Zeeshan Haque, Adv.

Mr.T.Agarwal, Adv.

Mr.Tirthankar Nandi, Adv. ..for the judgment-debtor

The Court:- Let this matter appear on 7 December 2021 under the heading

'Examination of Judgment Debtors'. The judgment-debtor is directed to be

present for examination on the returnable date.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh