Tata Motors Finance Limited vs Mohammad Iqbal Khan & Anr
2021 Latest Caselaw 1347 Cal/2

OD-5

                                EC/34/2017
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE
                            (Via Video Conference)



                       TATA MOTORS FINANCE LIMITED

                                    VERSUS

                       MOHAMMAD IQBAL KHAN & ANR.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date: 8th November, 2021.

Appearance:

Mr.Priyankar Saha, Adv.

Mr.S.Chowdhury, Adv.

Mr.D.Das, Adv.

Mr.Lal Ratan Mondal, Adv.

The Court:- At the instance of the parties let this matter appear on 13

December 2021 under the heading 'Examination of Judgment-Debtors'.

The judgment-debtors are directed to be present on the returnable date for

examination.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh