Abp Private Limited vs Signet Media Service Private ...
2021 Latest Caselaw 326 Cal/2

OD 56

                                       ORDER SHEET

                                   EC 18 of 2021
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE

                                        ABP PRIVATE LIMITED
                                                   VS
                                    SIGNET MEDIA SERVICE PRIVATE LIMITED

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 24th March, 2021.

(Via Video Conference) Mr. Soumabho Ghose, Mr. Soumitra Datta, Ms. Arti Bhattacharyya, Advs.

...for the decree-holder Mr. Subhabrata Datta, Mr. Debashis Sarkar, Mr. Aranya Saha, Advs.

...for the judgment-debtor

The Court: Learned advocate appearing for the judgment-debtor makes over a

cheque dated March 31, 2021 for the sum of Rs. 56,27,216/- in Court to the learned

advocate appearing for the decree-holder.

List the application on April 9, 2021 under the same heading.

The decree-holder is at liberty to encash the cheque and appropriate the proceeds

thereof in protanto satisfaction of its claim.

(DEBANGSU BASAK, J.)

TR/