Biswanath Hosiery Mills Limited ... vs Micky Metals Limited
2021 Latest Caselaw 315 Cal/2

OC - 3

                                ORDER SHEET
                                 GA 1 OF 2020
                                CS 113 OF 2020
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                            COMMERCIAL DIVISION

                BISWANATH HOSIERY MILLS LIMITED AND ANR.
                                Versus
                         MICKY METALS LIMITED


  BEFORE:

  The Hon'ble JUSTICE DEBANGSU BASAK

  Date : 22ND March, 2021.

                                                                         Appearance :
                                                         Mr. S.N. Mookherjee, Sr. Adv.
                                                               Mr. Debnath Bose, Adv.
                                                           Mr. Sorosij Dasgupta, Adv.
                                                    Ms. Pubali Sinha Chowdhury, Adv.
                                                           Ms. Harshita Ginodia, Adv.
                                                                   ...For the Petitioner

                                                       Mr. Ranjan Bachawat, Sr. Adv.
                                                                   Mr. R. Mitra, Adv.
                                                          Mr. S. Roychowdhury, Adv.
                                                        Mr. Bhaskar Mukherjee, Adv.
                                                             Ms. Debjani Ghosh, Adv.
                                                             Ms. Nafisa Yasmin, Adv.
                                                               ....For the Respondent

The Court : Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.) S.De