Institute For Indian Labour vs Terai Tea Company Limited
2021 Latest Caselaw 275 Cal/2

OC 3

                                      ORDER SHEET

                                     IA NO.GA/1/2020
                                            In
                                        CS/80/2020

                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                               COMMERCIAL DIVISION



                             INSTITUTE FOR INDIAN LABOUR
                                       VERSUS
                              TERAI TEA COMPANY LIMITED




    BEFORE:
    The Hon'ble JUSTICE DEBANGSU BASAK

Date: 9th March, 2021.

(Via Video Conference)

Appearance:

Mr. Ratul Das, Adv.

The Court: None appears for the plaintiff.

The Court is informed that CS/80/2020 was disposed of by a judgment and order

dated February 15, 2021.

In such circumstances, IA No.GA/1/2020 cannot survive.

IA No.GA/1/2020 is disposed of accordingly.

(DEBANGSU BASAK, J.) B.Pal