Sonarpur Progotir Pathe & Anr vs State Of West Bengal & Ors
2021 Latest Caselaw 2388 Cal

Citation : 2021 Latest Caselaw 2388 Cal
Judgement Date : 25 March, 2021

Calcutta High Court (Appellete Side)

Sonarpur Progotir Pathe & Anr vs State Of West Bengal & Ors on 25 March, 2021

   3          IN THE HIGH COURT AT CALCUTTA
25.03.2021   CONSTITUTIONAL WRIT JURISDICTION
  sb
   Ct23              APPELLATE SIDE

                       WPA 4598 of 2021

                   Sonarpur Progotir Pathe & Anr.
                                Vs.
                    State of West Bengal & Ors.


             Mr.   Rajmohan Chattoraj,
             Mr.   Sankar Prasad Dalapati,
             Mr.   Subrata Sarkar,
             Mr.   Saurav Mondal,
             Mr.   Abhijit Sarkar
                                  ... For the petitioners.

             Mr. Samrat Sen,
             Ms. Sutapa Sanyal
                        ... For the State.

             Mr. Siva Prasad Ghosh
                         ... For the respondents no.5 and 6.

Hearing concluded. Judgment reserved.

(Arindam Mukherjee, J.)

Download the LatestLaws.com Mobile App