Kanchan Oil Industries Limited vs Sri Ranganath Sukla And Another
2021 Latest Caselaw 1974 Cal

16th March, 2021
  (D/L 66)
    (SKB)

                              W.P.A. 3111 of 2016
                             (Via Video Conference)

                          Kanchan Oil Industries Limited
                                     Versus
                         Sri Ranganath Sukla and another

                           Mr. R. N. Majumdar,
                           Mr. Sourav Chakraborty,
                           Mr. Supratim Bhattacharjee
                                             ...for the petitioner.

                           Mr. Suvodeep Bhattacharjee,
                           Mr. Balaram Patra
                                           ... for respondent no.1.

Matter has been heard extensively and the

parties have almost concluded their submissions

except filing their short written notes of arguments

including the judgments if any, they want to rely

upon.

For filing the written notes of arguments by

the parties, the matter is adjourned for ten days.

The matter will appear on 26th March, 2021

under the heading "To Be Mentioned" for filing the

written notes of arguments.

(Abhijit Gangopadhyay, J.)