Wednesday, 06, May, 2026
- पत्नी खुद कमाती है 1.5 लाख रुपए, तलाक के बाद पति से मांगी मोटी रकम, हाई कोर्ट ने कर दिया मना
- State withholding Salary for Years amount to Forced Labour, Rs.2 Lakh Cost imposed by HC
- SC Collegium recommends Haryana AG, Punjab AAG among 10 Advocates for Punjab & Haryana HC Judgeship
- Parties can't invoke Writ Jurisdiction if Arbitration Clause Exists, Rules HC DB
- Dowry Death: Bail Granted to Husband who Killed Wife by Strangulation, SC pull HC
- Child Visitation: How can Throwing Tennis Ball towards Child amount to Criminal Assault?, HC Quashes Plea
- Bizarre: Seized Bribe Money Eaten away by Malkhana Rats, SC told
- हाई कोर्ट ने HDFC बैंक के CEO के खिलाफ रिश्वतखोरी का मामला खारिज किया, कहा- व्यक्तिगत द्वेष से प्रेरित थी FIR
- 'Call the Police': HC orders 24-hour Custody for Advocate over ‘Indolent’ conduct in Court
- पति के रिश्तेदारों को फंसाने की बढ़ती प्रवृत्ति चिंताजनक'; दहेज प्रकरण में हाईकोर्ट की सख्त टिप्पणी, FIR रद
- CfP: National Conference on ‘AI and Criminal Justice System’ by Dr. Ambedkar Law University, Tamil Nadu [June 18-19; Exciting Awards]: Submit Abstract by May 10!
- CfP: ALSA Law and Technology Conference by School of Law, DY Patil University, Navi Mumbai [Dec 11 – 13; Scopus Indexed]: Submit Now!
- Internship Opportunity at LLM Advocates [Online; 2 Positions; Unpaid; Content Writing]: Apply Now!
- जेल में ही कटेगी नारायण साईं की रातें: हाईकोर्ट ने ठुकराई जमानत याचिका, उम्रकैद की सजा रहेगी बरकरार
- सस्ते सामान के चक्कर में नहीं रुकेंगी सड़कें, हाई कोर्ट ने कहा- अब नियमों के घेरे में लगेंगे वीकली मार्केट
